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  • Indian Evidence Act, 1872
  • Order of production and examination of witnesses Section-135

Indian Evidence Act, 1872

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Sections Particulars
Chapter X The Examination Of Witnesses
135 Order of production and examination of witnesses
Description The order in which witness are produced and examined shall be regulated by the law and practice for the time being relating to civil and criminal procedure respectively, and, in the absence of any such law, by the discretion of the Court.

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